Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(5)(b) in The Rajasthan Minor Mineral Concession Rules, 1986 (b)Rs. 800/- per Hectare or part thereof for area more than 1 hectare but up to 5 hectare.