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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(3) in The Himachal Pradesh Courts Act, 1976

(3)Proceedings taken cognizance of layer transferred to Sub-ordinate Judge, as the case may De, under this section shall be disposed of by him, subject to the rules applicable like proceedings in the Court of the District judge.]