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State of Bihar - Section

Section 3 in Bihar Electricity Regulatory Commission (Levy and Collection of Fees and Charges by SLDC) Regulations, 2006

3. Application for Connection to State Grid.

(1)Generating Companies, Licensee and Long-term Open Access customers requiring long-term access and short term Open Access customers requiring short-term access to the State Grid shall submit an application to the SLDC in the specified format as per Annexure A & B of these Regulations at least one month before the proposed date of connection to the State Grid, along with Fee of a Rs. 10,000 (Rupees Ten Thousand only) for long-term access and Rs. 5000 (Rupees five thousand only) for short-term access. The existing Licensees and Generating Companies shall also register themselves with SLDC by filing an application along with the above mentioned Fee.
(2)The SLDC, after scrutinizing the application and after being satisfied of the completeness and correctness of the information furnished in the application, shall register the application in SLDC records duly intimating the applicant regarding the acceptance of the same.