Punjab-Haryana High Court
Premwati vs State Of Haryana And Anr on 28 August, 2015
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 2120 of 2015 (O&M)
LAC No. 279 of 2010
Date of Decision: 28.08.2015
Smt. Premwati ..... Appellant
Versus
State of Haryana and another ....... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Anil Kumar Rana, Advocate for the landowner.
Mr. Arun Beniwal, Deputy Advocate General, Haryana.
RAJESH BINDAL J.
For order, see detailed reasons recorded in a separate order of even date passed in RFA No. 2384 of 2012 titled as "Haryana State Industrial Development Corporation and another Vs. Mahender and others".
(Rajesh Bindal) 28.08.2015 Judge rittu RITTU 2015.09.01 12:38 I attest to the accuracy and integrity of this document