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Punjab-Haryana High Court

Premwati vs State Of Haryana And Anr on 28 August, 2015

Author: Rajesh Bindal

Bench: Rajesh Bindal

                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                   AT CHANDIGARH


                                                              RFA No. 2120 of 2015 (O&M)
                                                              LAC No. 279 of 2010
                                                              Date of Decision: 28.08.2015

           Smt. Premwati                                                       ..... Appellant

                                     Versus

           State of Haryana and another                                    ....... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Anil Kumar Rana, Advocate for the landowner.

Mr. Arun Beniwal, Deputy Advocate General, Haryana.

RAJESH BINDAL J.

For order, see detailed reasons recorded in a separate order of even date passed in RFA No. 2384 of 2012 titled as "Haryana State Industrial Development Corporation and another Vs. Mahender and others".

(Rajesh Bindal) 28.08.2015 Judge rittu RITTU 2015.09.01 12:38 I attest to the accuracy and integrity of this document