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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(2)The joining time shall commence from the date of relinquishment of charge of the old post if the charge is made over in forenoon or the following date if the charge is made over in the afternoon.