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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2)(ii) in The Punjab Water Prevention and Control of Pollution Rules, 1977

(ii)the other terms and conditions of his service, including allowances payable to him, shall be such as may be specified by the Government from time to time and in the absence of being so specified such terms and conditions shall be, as far as may be, the same as are applicable to a Class I Officer of the corresponding status of the Government.