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[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(2) in The Delhi School Education Rules, 1973

(2)Seven members of the Committee personally present at a meeting shall be the quorum for the meeting of the Committee:Provided that where the meeting of the Committee is adjourned for the absence of Quorum, no quorum shall be necessary for the adjourned meeting.