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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(3)(vii) in The Maharashtra National Law University Act, 2014

(vii)call a meeting of the Executive Council forthwith in an emergency, when neither the Vice-Chancellor nor the officer duly authorized is able to act and to take its directions for carrying out the work of the university ;