Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Tamilnadu - Subsection Section 39(3) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987 (3)The University may, in consultation with the Finance Committee, invest the provident fund amount in such manner, as it may determine.
