Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Haryana - Subsection

Section 3B(2) in The Haryana Legislative Assembly (Facilities to Members) Rules, 1979

(2)On receipt of the application for major repairs, the Secretary shall after satisfying himself that the application is complete in all respects and that the member is eligible for grant of the advance applied for, record a certificate in Form II-D, and forward the same to the Government.