Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(8) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975 (8)"head master" means the person in-charge of the academic administration of a secondary or a higher secondary school recognised by the Board;
