Section 73E(10) in The M.P. Vanijyik Kar Niyam, 1995
(10)[ The Commissioner, may from time to time, by order specify the procedure regarding printing and distribution of necessary declaration forms, issue of transit pass or certificate as required, presentation and collection of declaration forms, certificates and other documents at the check post and proper functioning of the check post] [Inserted by Notification No. A-5-4-2000-ST-V (74), dated 16-7-2002.] .]