Allahabad High Court
Awadh Gram Sewa Samiti Thru.President ... vs U.O.I.Thru.Secy.Personnel Public ... on 12 January, 2021
Bench: Ritu Raj Awasthi, Saroj Yadav
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 1 Case :- MISC. BENCH No. - 7795 of 2020 Petitioner :- Awadh Gram Sewa Samiti Thru.President Avadhesh Kumar Singh Respondent :- U.O.I.Thru.Secy.Personnel Public Grievances & Pensions & Ors Counsel for Petitioner :- Alok Singh Counsel for Respondent :- C.S.C.,A.S.G.,Anish Srivastava 'Lall' Hon'ble Ritu Raj Awasthi,J.
Hon'ble Mrs. Saroj Yadav,J.
Writ petition is disposed of.
For order see our order of date passed on separate sheets and placed on the record of Writ Petition No.8838 (M/B) of 2020;Maa Purna Jan Kalyan Sewa Sansthan & others Vs. State of U.P. & others.
Order Date :- 12.1.2021 Arjun/-