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[Cites 0, Cited by 0] [Section 148] [Entire Act]

Union of India - Subsection

Section 148(8) in The Coal Mines Regulations, 2011

(8)If the representative sample of mine dust from any particular zone shows that the provisions of regulation 147(1) have not been complied with, immediate steps shall be taken to clean and treat whole of the zone so as to comply with the provisions of the said regulation.