Supreme Court - Daily Orders
Nisha Sah @ Nisha Rajan Sah vs Rajan Mahendra Sah on 19 November, 2019
ITEM NO.53 REGISTRAR COURT. 2 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. SURINDER S. RATHI
Transfer Petition(s)(Civil) No(s). 608/2019
NISHA SAH @ NISHA RAJAN SAH Petitioner(s)
VERSUS
RAJAN MAHENDRA SAH Respondent(s)
Date : 19-11-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. T. Mahipal, AOR
Mr. Saurabh Mishra, Adv.
Mr. Himanshu, Adv.
For Respondent(s)
Mr. Rajesh Singh Chauhan, AOR
Mr. Purushottam, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Appearance :Ld. counsel for petitioner is present.
Ld. Counsel for respondent is present.
Service is incomplete on sole Respondent. However, Mr. Rajesh Singh Chauhan, Ld. Advocate-on-Record undertakes to appear for the Sole Respondent. He seeks and is given one week time to file the vakalatnama and four weeks time to file the counter affidavit.
List again on 27.01.2020.
Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.11.20 SURINDER S. RATHI 17:10:34 IST Reason: Registrar pm