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Supreme Court - Daily Orders

Nisha Sah @ Nisha Rajan Sah vs Rajan Mahendra Sah on 19 November, 2019

     ITEM NO.53                          REGISTRAR COURT. 2                 SECTION XVI-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR SH. SURINDER S. RATHI

     Transfer Petition(s)(Civil)                 No(s).   608/2019

     NISHA SAH @ NISHA RAJAN SAH                                          Petitioner(s)

                                                     VERSUS

     RAJAN MAHENDRA SAH                                                   Respondent(s)


     Date : 19-11-2019 This petition was called on for hearing today.


     For Petitioner(s)
                                       Mr. T. Mahipal, AOR
                                       Mr. Saurabh Mishra, Adv.
                                       Mr. Himanshu, Adv.

     For Respondent(s)
                                       Mr. Rajesh Singh Chauhan, AOR
                                       Mr. Purushottam, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Appearance :Ld. counsel for petitioner is present.

Ld. Counsel for respondent is present.

Service is incomplete on sole Respondent. However, Mr. Rajesh Singh Chauhan, Ld. Advocate-on-Record undertakes to appear for the Sole Respondent. He seeks and is given one week time to file the vakalatnama and four weeks time to file the counter affidavit.

List again on 27.01.2020.



Signature Not Verified

Digitally signed by
MADHU GROVER
Date: 2019.11.20
                                                                   SURINDER S. RATHI
17:10:34 IST
Reason:                                                                Registrar

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