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Union of India - Section

Section 6 in Service Tax Return Preparer Scheme, 2009

6. Duties and obligations of assessee.-

An assesee opting to furnish his return under this Scheme shall-
(a)give his consent to any Service Tax Return Preparer to prepare and furnish his return;
(b)before verifying and signing the return, ensure that the facts mentioned in the return are true and correct;