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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(iii) in The Orissa Panchayat Samiti Budget Rules, 1969

(iii)Provision has been made for all obligatory charges including function, instructions, trusts and the like, other development activities prescribed by Government and All-India bodies and institutions;