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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(b) in The Merchant Shipping (Prevention of Pollution by Garbage From Ships) Rules, 2009

(b)the escape of garbage resulting from damage to a ship or its equipment provided all reasonable precautions have been taken before and after the occurrence of such damage, for preventing or minimising the escape; or