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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(1)(b) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(b)in the case of election of Councillors, in the respective Town Panchayat or Municipality or Corporation Office and also in two conspicuous places in the concerned wards.