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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(1) in The Orissa Land Reforms (General) Rules, 1965

(1)The confirmed or modified statements shall be published in the same manner as laid down in Sub-rule (1) of Rule 30 for a period of fifteen days.][Provided that the date of publication shall be excluded in computing the said period.] [Inserted by Notification No. 86140-R-D.6.11.1976.]