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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Goa - Subsection

Section 77(1)(i) in The Goa Panchayat Raj Act, 1994

(i)the owner or occupier of any building or any hut or the owner of any privy to remove such hut or privy either wholly or in part;