Section 38(1)(b) in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

(b)any matter in respect of the constitution of the Governing Council or any Committee or Committees to be constituted under this Act.

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