Supreme Court - Daily Orders
S.D. Jayaprakash And Ors. Etc. vs The Union Of India on 22 September, 2023
Bench: B.R. Gavai, Pamidighantam Sri Narasimha, Prashant Kumar Mishra
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ITEM NO.60 COURT NO.4 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19539-
19540/2021
(Arising out of impugned final judgment and order dated 23-03-2021
in WP No. 4712/2016 23-03-2021 in WP No. 4714/2016 passed by the
High Court Of Karnataka At Bengaluru)
S.D. JAYAPRAKASH AND ORS. ETC. Petitioner(s)
VERSUS
THE UNION OF INDIA & ORS. Respondent(s)
WITH
SLP(C) No. 11289/2023 (IV-A)
(IA No.52160/2023-CONDONATION OF DELAY IN FILING and IA
No.52156/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Date : 22-09-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s)
Mr. C.B.Gururaj, Adv.
Mr. Prakash Ranjan Nayak, AOR
Mr. Animesh Dubey, Adv.
Ms. Laxmi Haribhai Nakum, Adv.
Mr. Ranganatha S. Jois, Adv.
Mr. Rajesh Mahale, AOR
For Respondent(s)
Mr. K M Nataraj, A.S.G.
Signature Not Verified
Mr. Vatsal Joshi, Adv.
Mr. Sarath Nambiar, Adv.
Digitally signed by
Deepak Singh
Date: 2023.09.23
11:20:25 IST
Reason: Mohd. Akhil, Adv.
Mr. Raghav Sharma, Adv.
Mr. Prashant Rawat, Adv.
Dr. N. Visakamurthy, AOR
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Mr. Gurmeet Singh Makker, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list these matters on 31.10.2023 (NMD).
(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)