Section 49(5) in Arunachal Pradesh Municipal Election Rules, 2011
(5)The voter on receiving the ballot paper shall forthwith,-(a)proceed to the voting compartment ;(b)make a mark on the ballot paper with the instrument supplied for the purpose on or near the symbol of the candidate for whom he/she intends to vote ;(c)fold the ballot paper so as to conceal his vote ;(d)if so required, show to the Presiding Officer the distinguishing mark on the ballot paper ;(e)insert the folded ballot paper into the ballot box/ electronic voting machine ; and(f)quit the polling station.
