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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(a) in Rajasthan Rehabilitation of Beggars or Indigents Act, 2012

(a)guidelines for patrolling or watch and ward duty in the area where begging is to dissuaded by persuading the beggars to join Rehabilitation Homes and enabling them to take up alternative vocations by suitable training at such Rehabilitation Homes;