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Union of India - Section

Section 24 in The Drugs And Cosmetics Act, 1940

24. Persons bound to disclose place where drugs or cosmetics are manufactured or kept.—

Every person for the time being in charge of any premises whereon any drug or cosmetic is being manufactured or is kept for sale or distribution shall, on being required by any Inspector so to do, be legally bound to disclose to the Inspector the place where the drug or cosmetic is being manufactured or is kept, as the case may be.