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[Cites 0, Cited by 0] [Section 295AA] [Entire Act]

State of Tamilnadu - Subsection

Section 295AA(6) in The Coimbatore City Municipal Corporation Act, 1981

(6)Every owner or occupier of a building or land in which a swimming pool is located, shall maintain the swimming pool in such manner and follow such safety norms, as may be prescribed.