Madhya Pradesh High Court
Maheshwari Lime Works Bargawan Katni vs The Commissioner on 15 March, 2019
1 VATA-11-2019 The High Court Of Madhya Pradesh VATA-11-2019 (MAHESHWARI LIME WORKS BARGAWAN KATNI Vs THE COMMISSIONER) 1 Jabalpur, Dated : 15-03-2019 Ms. Madhvi Chaturvedi, learned counsel for the petitioner. As prayed by the learned counsel appearing for the petitioner, adjourned.
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(RAVI SHANKAR JHA) (SANJAY DWIVEDI)
JUDGE JUDGE
ac/-
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CHOUDHARY
Date: 2019.03.18
16:11:41 +05'30'