Section 14 in Tamil Nadu Private Colleges (Regulation) Rules, 1976
14. Appeal against the order or punishment imposed on teachers and other persons employed in colleges.
- The authority to whom an appeal under section 20 shall lie shall be the [Director of Collegiate Education] [The words 'Director of Collegiate Education' was substituted for the word 'Government' by G.O. Ms. No. 1287, Education, dated the 13th September 1990.].
