Delhi High Court - Orders
Sh. Sanjiv Kumar Sharma vs Govt. Of Nct Of Delhi And Ors on 29 October, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~78, 83 to 84, 93 to 98
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15257/2024
SH. SANJIV KUMAR SHARMA .....Petitioner
Through: Mr. Pradeep Dewan, Sr. Adv
with Ms. Manpreet Kaur, Adv.
versus
GOVT. OF NCT OF DELHI AND ORS .....Respondent
Through: Mr. Sanjay Kumar Pathak, SC
with Ms. K. Kaomudi Kiran,
Mr. Sunil Kumar Jha, Ms.
Mussarrat B. Hashmi & Ms.
Sami Sameer Siddiqui, Advs
for R -1 & 2.
Ms. Shobhana Takiar, SC with
Mr. Prateek Dhir, Mr. Shivam
Takiar & Mr. Kuljeet Singh,
Advs. for DDA.
83
+ W.P.(C) 15270/2024
MS. ANJALI GOPALAN .....Petitioner
Through: Mr. Pradeep Dewan, Sr. Adv
with Ms. Manpreet Kaur, Adv.
versus
GOVT. OF NCT OF DELHI AND ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, SC
with Ms. K. Kaomudi Kiran,
Mr. Sunil Kumar Jha, Ms.
Mussarrat B. Hashmi & Ms.
Sami Sameer Siddiqui, Advs
for R -1 & 2.
Ms. Shobhana Takiar, SC with
Mr. Prateek Dhir, Mr. Shivam
Takiar & Mr. Kuljeet Singh,
Advs. for DDA.
84
+ W.P.(C) 15271/2024
SMT. JYOTI UPLANCHAWAR .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/11/2024 at 23:06:30
Through: Mr. Pradeep Dewan, Sr. Adv
with Ms. Manpreet Kaur, Adv.
versus
GOVT. OF NCT OF DELHI AND ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, SC
with Ms. K. Kaomudi Kiran,
Mr. Sunil Kumar Jha, Ms.
Mussarrat B. Hashmi & Ms.
Sami Sameer Siddiqui, Advs
for R -1 & 2.
Ms. Shobhana Takiar, SC with
Mr. Prateek Dhir, Mr. Shivam
Takiar & Mr. Kuljeet Singh,
Advs. for DDA.
93
+ W.P.(C) 15302/2024
SMT. URMILA SINGH .....Petitioner
Through: Mr. Pradeep Dewan, Sr. Adv
with Ms. Manpreet Kaur, Adv.
versus
GOVT. OF NCT OF DELHI AND ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, SC
with Ms. K. Kaomudi Kiran,
Mr. Sunil Kumar Jha, Ms.
Mussarrat B. Hashmi & Ms.
Sami Sameer Siddiqui, Advs
for R -1 & 2.
Ms. Shobhana Takiar, SC with
Mr. Prateek Dhir, Mr. Shivam
Takiar & Mr. Kuljeet Singh,
Advs. for DDA.
94
+ W.P.(C) 15313/2024
THE NAZ FOUNDATION (INDIA) TRUST .....Petitioner
Through: Mr. Pradeep Dewan, Sr. Adv
with Ms. Manpreet Kaur, Adv.
versus
GOVT. OF NCT OF DELHI AND ORS .....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/11/2024 at 23:06:30
Through: Mr. Sanjay Kumar Pathak, SC
with Ms. K. Kaomudi Kiran,
Mr. Sunil Kumar Jha, Ms.
Mussarrat B. Hashmi & Ms.
Sami Sameer Siddiqui, Advs
for R -1 & 2.
Ms. Shobhana Takiar, SC with
Mr. Prateek Dhir, Mr. Shivam
Takiar & Mr. Kuljeet Singh,
Advs. for DDA.
95
+ W.P.(C) 15314/2024
SH. ABHIMANYU SINGH .....Petitioner
Through: Mr. Pradeep Dewan, Sr. Adv
with Ms. Manpreet Kaur, Adv.
versus
GOVT. OF NCT OF DELHI AND ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, SC
with Ms. K. Kaomudi Kiran,
Mr. Sunil Kumar Jha, Ms.
Mussarrat B. Hashmi & Ms.
Sami Sameer Siddiqui, Advs
for R -1 & 2.
Ms. Shobhana Takiar, SC with
Mr. Prateek Dhir, Mr. Shivam
Takiar & Mr. Kuljeet Singh,
Advs. for DDA.
96
+ W.P.(C) 15315/2024
SH. ANOOP SARAYA AND ANR .....Petitioners
Through: Mr. Pradeep Dewan, Sr. Adv
with Ms. Manpreet Kaur, Adv.
versus
GOVT. OF NCT OF DELHI AND ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, SC
with Ms. K. Kaomudi Kiran,
Mr. Sunil Kumar Jha, Ms.
Mussarrat B. Hashmi & Ms.
Sami Sameer Siddiqui, Advs
for R -1 & 2.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/11/2024 at 23:06:30
Ms. Shobhana Takiar, SC with
Mr. Prateek Dhir, Mr. Shivam
Takiar & Mr. Kuljeet Singh,
Advs. for DDA.
97
+ W.P.(C) 15316/2024
SMT. RITU RASTOGI AND ANR .....Petitioners
Through: Mr. Pradeep Dewan, Sr. Adv
with Ms. Manpreet Kaur, Adv.
versus
GOVT. OF NCT OF DELHI AND ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, SC
with Ms. K. Kaomudi Kiran,
Mr. Sunil Kumar Jha, Ms.
Mussarrat B. Hashmi & Ms.
Sami Sameer Siddiqui, Advs
for R -1 & 2.
Ms. Shobhana Takiar, SC with
Mr. Prateek Dhir, Mr. Shivam
Takiar & Mr. Kuljeet Singh,
Advs. for DDA.
98
+ W.P.(C) 15317/2024
SMT. ARCHANA SINGH .....Petitioner
Through: Mr. Pradeep Dewan, Sr. Adv
with Ms. Manpreet Kaur, Adv.
versus
GOVT. OF NCT OF DELHI AND ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, SC
with Ms. K. Kaomudi Kiran,
Mr. Sunil Kumar Jha, Ms.
Mussarrat B. Hashmi & Ms.
Sami Sameer Siddiqui, Advs
for R -1 & 2.
Ms. Shobhana Takiar, SC with
Mr. Prateek Dhir, Mr. Shivam
Takiar & Mr. Kuljeet Singh,
Advs. for DDA.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/11/2024 at 23:06:30
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 29.10.2024 CM APPL. 64068/2024, CM APPL. 64203/2024, CM APPL. 64205/2024, CM APPL. 64260/2024 CM APPL. 64285/2024, CM APPL. 64287/2024, CM APPL. 64289/2024, CM APPL. 64294/2024 & CM APPL. 64296/2024 ( Ex.) Allowed, subject to all just exceptions. All the applications stand disposed of. W.P.(C) 15257/2024 & CM APPL. 64067/2024 (Direction) W.P.(C) 15270/2024 & CM APPL. 64202/2024 (Interim Relief) W.P.(C) 15271/2024 & CM APPL. 64204/2024 (Interim Relief) W.P.(C) 15302/2024 & CM APPL. 64259/2024 (Interim Relief) W.P.(C) 15313/2024 & CM APPL. 64284/2024 (Interim Relief) W.P.(C) 15314/2024 & CM APPL. 64286/2024 (Interim Relief) W.P.(C) 15315/2024 & CM APPL. 64288/2024 (Interim Relief) W.P.(C) 15316/2024 & CM APPL. 64293/2024 (Interim Relief) W.P.(C) 15317/2024 & CM APPL. 64295/2024 (Interim Relief) Learned counsels for parties are ad idem that the challenge which stands raised here would be governed by the judgement rendered by the Court today in W.P. (C) 15273/2024.
Consequently, these writ petitions shall stand disposed of on identical terms.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
OCTOBER 29, 2024/sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/11/2024 at 23:06:30