Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(a) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(a)Shares held by a member society shall not be withdrawn or retired except under the provisions of the Act and the Rules.