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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(1)The occupier of a factory shall on receipt of an order from the Cane Commissioner submit before the last day of October each year in Form IV, an estimate of quantity of cane required for the crushing season next following the ensuing crushing season, and within a fortnight of the date of publication of these rules for the next crushing season without waiting for any order from the Cane Commissioner.