Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 107A] [Entire Act] Union of India - Subsection Section 107A(b) in The Patents Act, 1970 (b)importation of patented products by any person from a person who is duly authorised under the law to produce and sell or distribute the product,
