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Union of India - Section

Section 30B in The Tobacco Board, Rules, 1976

30B. Conveyance Allowance.

- No conveyance allowance for attending meetings of the Board or any of its Committees or for attending to any other business of the Board, shall be paid to those members who draw travelling or daily allowance;Provided that a member who is resident at a place where the meeting of the Board or any of the Committees is held or where any other business of the Board is transacted, may be paid the actual expenditure incurred on conveyance by him subject to a maximum of rupees ten per day.Chapter - VI Minimum Export Prices and Purchase, Sale and Export of Virginia Tobacco