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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Chattisgarh - Subsection

Section 43(1)(b) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(b)For medical, engineering and other technical or specialised courses in India beyond the high school stage, provided that the courses of study is not less than three years;