Calcutta High Court (Appellete Side)
G.S.Das Savo Devi & Ors vs Brinda Rani Saha & Ors on 13 February, 2020
1 AD-67 13.2.2020 CO 3076 of 2019 Court No. 9 G.S.Das Savo Devi & Ors.
-Vs.-
Brinda Rani Saha & Ors. Mr. Arnab Roy ... for the O.P. No.3 None appears for the petitioners when the matter is called on.
No accommodation is sought. Mr. Roy, Learned Counsel, appears for the O.P. No.3. CO 3076 of 2019 is dismissed for default.
(Protik Prakash Banerjee , J. )