Andhra Pradesh High Court - Amravati
B.V.G. Prasada Rao, vs The Government Of Andhra Pradesh on 7 August, 2019
Author: U. Durga Prasad Rao
Bench: U. Durga Prasad Rao
HON'BLE SRI JUSTICE U. DURGA PRASAD RAO
WRIT PETITION No.14140 OF 2013
ORDER:
Sri N.Ravi Prasad, learned counsel for petitioner, addressed a letter, dated 31.07.2019, to the Registrar (Judicial), seeking permission of this Court to withdraw the writ petition.
Permission is accorded.
Accordingly, the writ petition is dismissed as withdrawn. No costs.
As a sequel, miscellaneous petitions, if any pending, shall stand closed.
_____________________________ U. DURGA PRASAD RAO, J Date: 07.08.2019.
Dsh HON'BLE SRI JUSTICE U. DURGA PRASAD RAO 20 WRIT PETITION No.14140 OF 2013 Date. 07.08.2019 DSH