Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 463] [Entire Act] Bengal Presidency - Subsection Section 463(b) in Police Regulations, Bengal , 1943 (b)With this list (in Form No. M-41) the Court officer shall attach a bill for the diet and travelling expenses of prosecution witnesses, in order to ensure immediate payment.
