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Union of India - Section

Section 38 in The Merchant Shipping (Fire Appliances) Rules, 1969

38. Acceptable equivalents for fire extinguishers.

- Wherever these rules provide for substitutes, the acceptable equivalents for fire extinguishers shall be as prescribed below :-
Froth CarbonDioxide
136litres 35kilogrammes.
45litres 16kilogrammes.
Portable 4.5kilogrammes.