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[Cites 0, Cited by 0] [Section 230(1)] [Section 230] [Entire Act]

State of Gujarat - Subsection

Section 230(1)(iii) in The Gujarat Panchayats Act, 1993

(iii)such other officers and servants employed in the State service as may be necessary to enable the panchayats to discharge efficiently their functions and duties under this Act.