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Supreme Court - Daily Orders

U.P State Yarn Co. Ltd. vs M/S. Uggarsain Yogesh Kumar on 19 April, 2016

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.3                              COURT NO.5               SECTION XI

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)....../2016
                                   (CC No(s). 7139/2016)

     (Arising out of impugned final judgment and order dated 22/01/2015
     in CA No. 36/1998 and 19/02/2016 in CA No. 36/1998 in CMRA No.
     159061/2015 passed by the High Court Of Judicature at Allahabad)

     U.P STATE YARN CO. LTD.                                           Petitioner(s)

                                                    VERSUS

     M/S. UGGARSAIN YOGESH KUMAR & ANR                  Respondent(s)
     (With appln. For c/delay in filing SLP, certified copyy of the
     impugned judgment, exemption from filing O.T. and office report)

     Date : 19/04/2016 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE J. CHELAMESWAR
                           HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                  Mr. Rakesh Uttamchandra Upadhyay,Adv.
                                        Ms. Aarti Upadhyay,Adv.
                                        Mr. Amar Deep Sharma,Adv.

     For Respondent(s)                  Mr. Sanchit Garga,Adv.
                                        Mr. P.S. Sharma,Adv.


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

The special leave petition is dismissed. Pending applications, if any, stand disposed of.



                         (Madhu Bala)                                (Indu Bala Kapur)
                         Court Master                                 Court Master


Signature Not Verified

Digitally signed by
Meenakshi Kohli
Date: 2016.04.19
16:45:33 IST
Reason: