Supreme Court - Daily Orders
U.P State Yarn Co. Ltd. vs M/S. Uggarsain Yogesh Kumar on 19 April, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.3 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2016
(CC No(s). 7139/2016)
(Arising out of impugned final judgment and order dated 22/01/2015
in CA No. 36/1998 and 19/02/2016 in CA No. 36/1998 in CMRA No.
159061/2015 passed by the High Court Of Judicature at Allahabad)
U.P STATE YARN CO. LTD. Petitioner(s)
VERSUS
M/S. UGGARSAIN YOGESH KUMAR & ANR Respondent(s)
(With appln. For c/delay in filing SLP, certified copyy of the
impugned judgment, exemption from filing O.T. and office report)
Date : 19/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Rakesh Uttamchandra Upadhyay,Adv.
Ms. Aarti Upadhyay,Adv.
Mr. Amar Deep Sharma,Adv.
For Respondent(s) Mr. Sanchit Garga,Adv.
Mr. P.S. Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Pending applications, if any, stand disposed of.
(Madhu Bala) (Indu Bala Kapur)
Court Master Court Master
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2016.04.19
16:45:33 IST
Reason: