Section 545(g) in Police Regulations, Bengal , 1943
(g)On receipt of intimation that an appeal has been lodged, Court officers shall write a large "A" in red ink on the left hand side of column 1 against every case concerned, and when the final result of appeal is known, the necessary alterations shall be made in the columns regarding convictions or acquittals. In one of the spare columns shall be entered the number of cases and persons acquitted on appeal by the Magistrate, Sessions Judge, or High Court.