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State of Madhya Pradesh - Section

Section 8 in The M.P. Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969

8. Opening of depots and publication of price list, etc., at the depot.

- There shall be set up in each unit such number of depots and at such places as the State Government may, taking into consideration the convenience of the growers of specified forest produce, direct and a price list of specified forest produce fixed by the State Government under Section 7 and the hours of business shall be prominently displayed on the notice board kept for the purpose at every such depot.