Delhi High Court - Orders
Apl Apollo Tubes Limited vs M/S Steel Track & Ors on 17 October, 2023
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 488/2023
APL APOLLO TUBES LIMITED ..... Plaintiff
Through: Mr. Tushar A. John, Adv.
versus
M/S STEEL TRACK & ORS. ..... Defendants
Through: Mr. Venkita Subramoniam T.R.
and Mr. Rahat Bansal, Advs. for D-1 and 6
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 17.10.2023 IA 13245/2023 (under Order XXXIX Rules 1 and 2 of the CPC) IA 13246/2023 (under Order XXVI Rule 9 of the CPC)
1. It is now 04:40 PM.
2. Owing to paucity of time, it is not possible to hear this matter today.
3. Re-notify on 21 November 2023 for hearing and disposal at the end of the Board.
C. HARI SHANKAR, J.
OCTOBER 17, 2023 dsn Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 23:16:03