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[Cites 0, Cited by 0] [Section 43] [Entire Act]

NCT Delhi - Subsection

Section 43(2) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(2)All accounts and registers maintained by any person and documents relating to the purchase, sale, storage or processing of agricultural produce, in his possession, and his office, establishment, godown or vehicle shall be open to inspection at all reasonable time by the officers authorised in sub-rule (1)