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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(1) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(1)The working capital shall cover :
(i)Operation and maintenance expenses excluding human resource expenses for one month;
(ii)Human resource expenses for one month;
(iii)Receivables equivalent to two months of the system operation charges and market operation charges as approved by the Commission.