Delhi High Court - Orders
The Pr. Commissioner Of Income Tax -6 vs Modipon Ltd on 29 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~93
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 908/2018
THE PR. COMMISSIONER OF INCOME TAX -6 ..... Appellant
Through: Mr.Ruchir Bhatia, standing counsel.
versus
MODIPON LTD. ..... Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 29.04.2022 List the matter before another Bench, of which, one of us (Manmohan, J) is not a member, subject to orders of Hon'ble the Acting Chief Justice, on 09th May, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 29, 2022 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:02.05.2022 16:12:43