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[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

Bengal Presidency - Subsection

Section 4A(1)(l) in The Calcutta Suburban Police Act, 1866

(l)to use his best endeavours—
(i)to prevent any loss or damage by fire, and
(ii)to avert any accident or danger to the public;