Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(7)] [Section 35] [Entire Act] NCT Delhi - Subsection Section 35(7)(a) in The Delhi Co-Operative Societies Act, 2003 (a)if he holds any such office on a committee of another co-operative society of the same type;