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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(2)Subject to provisions of these Regulations, the State Transmission Utility in consultation with SLDC shall prepare the detailed procedure for grant of open access including requisite formats and submit to the Commission for approval within 30 days of publication of these Regulations in Official Gazette. The detailed procedure shall be issued by STU after approval of the Commission.